Sh. Prakash Arya Memorial Society vs Rajasthan University
2023 Latest Caselaw 2427 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 19713/2019

                                   Sh. Prakash Arya Memorial Society
                                                                                                     ----Petitioner
                                                                      Versus
                                   Rajasthan University
                                                                                                   ----Respondent

For Petitioner(s) : Petitioner present For Respondent(s) : Mr. Vinod Kumar Gupta for respondent No.2

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

27/02/2023

Mr. Vinod Kumar Gupta, counsel appearing for the respondent No.2 submits that he has filed reply to the writ petition today only.

List the matter on 10.03.2023.

(GANESH RAM MEENA),J

Sharma Nk/70

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