M/S Ptrade Automobiles Pvt Ltd Ors vs Au Financers And Anr
2023 Latest Caselaw 2417 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 4007/2017

                                   M/s Ptrade Automobiles Pvt Ltd Ors
                                                                                                     ----Petitioner
                                                                      Versus
                                   Au Financers And Anr
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

27/02/2023

Issue fresh notice to unserved respondent No.2.

List this matter after four weeks.

(GANESH RAM MEENA),J

ARTI SHARMA /19

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