Harlal Son Of Omprakash vs State Of Rajasthan ...
2023 Latest Caselaw 2340 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 1551/2022

                                   Harlal Son Of Omprakash
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

Connected With S.B. Criminal Appeal (Sb) No. 235/2022 Bholu Ram S/o Shri Jagnath

----Appellant Versus State Of Rajasthan

----Respondent S.B. Criminal Appeal (Sb) No. 304/2022 Balram S/o Shri Gopiram

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : For Respondent(s) :

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

24/02/2023

(FARJAND ALI),J

PREETI VALECHA /663

Powered by TCPDF (www.tcpdf.org)