Engineering Laghu Udyog ... vs Manager Standard Alloys India ...
2023 Latest Caselaw 2339 Raj/2

Citation : 2023 Latest Caselaw 2339 Raj/2
Judgement Date : 24 February, 2023

Rajasthan High Court

Engineering Laghu Udyog ... vs Manager Standard Alloys India ... on 24 February, 2023

Bench: Sudesh Bansal

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 2413/2023

                                   Engineering Laghu Udyog Employees Union
                                                                                                       ----Petitioner
                                                                        Versus
                                   Manager Standard Alloys India Pvt. Ltd.
                                                                                                     ----Respondent

For Petitioner(s) : None Present For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

24/02/2023

Instant writ petition has been filed by petitioner, challenging

the judgment dated 10.08.2022 passed by the Labour Court and

Industrial Tribunal, Ajmer in SITR No.05/2017.

Admit.

Issue notice.

Record of the tribunal be summoned.

(SUDESH BANSAL),J

SACHIN/15