Gaurav Mishra S/O Late Shri Om ... vs State Of Rajasthan
2023 Latest Caselaw 2293 Raj/2

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                     BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 3087/2021

                                   Gaurav Mishra S/o Late Shri Om Prakash Mishra
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Anil Mehta AAG with Mr. B.S. Bairwa

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

23/02/2023

List the matter after four weeks.

(GANESH RAM MEENA),J

Sharma Nk/72

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