Shankar S/O Sh. Kela Ji vs Shri Om Prakash S/O Nathulal
2023 Latest Caselaw 2286 Raj/2

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 604/2020

1.    Shankar S/o Sh. Kela Ji, Aged About 73 Years, Resident
      Of   Village     Badi,     Tehsil     Vijay      Nagar,       District   Ajmer
      (Rajasthan).
2.    Ram Dev Tiwari S/o Shri Shankar Lal, Aged About 28
      Years,    Resident Of Village Badi, Tehsil Vijay Nagar,
      District Ajmer (Rajasthan).
                                                                     ----Petitioners
                                    Versus
1.    Shri Om Prakash S/o Nathulal, R/o Baral Doyam, Tehsil
      Vijay Nagar, District Ajmer, Rajasthan.
2.    Sh. Hari Prakash S/o Nathulal, R/o Baral Doyam, Tehsil
      Vijay Nagar, District Ajmer, Rajasthan.
3.    Smt. Jadav Wife Of Sh. Nathu Lal,                          R/o Baral Doyam,
      Tehsil Vijay Nagar, District Ajmer, Rajasthan.
4.    Smt. Dhiraj Daughter Of Sh. Nathu Lal, , R/o Baral
      Doyam, Tehsil Vijay Nagar, District Ajmer, Rajasthan.
5.    Smt. Savitri Daughter Of Sh. Nathu Lal,                            R/o Baral
      Doyam, Tehsil Vijay Nagar, District Ajmer, Rajasthan.
6.    Sh. Jyoti Swaroop S/o Shri Ram Chandra,                            R/o Baral
      Doyam, Tehsil Vijay Nagar, District Ajmer, Rajasthan.
7.    Smt. Geeta D/o Sh Ram Chandra,                             R/o Baral Doyam,
      Tehsil Vijay Nagar, District Ajmer, Rajasthan.
8.    Sh. Aslam Beg Son Of Shri Abdul Rajjak Beg,                                R/o
      Majdoor Colony, Vijay Nagar, Distt. Ajmer.
9.    Sh. Akash Son Of Shri Sampat Kumar Choradia,                               R/o
      Bhanwar Badi, Vijay Nagar, Tehsil Vijay Nagar, Distt.
      Ajmer.
10.   The Junior Engineer, Pwd Dak Bungalow, Baral Doyam,
      Tehsil Vijay Nagar, District Ajmer, Rajasthan.
11.   State Of Rajasthan, Through Land Holder, Tehsildar,
      Vijaynagar, District Ajmer, Rajasthan.
12.   Government         Of     Rajasthan,         Through         Sub    Registrar,
      Vijaynagar, District Ajmer, Rajasthan.
                                                                   ----Respondents

                                                                            (2 of 2)                        [CW-604/2020]


                                   For Petitioner(s)             :    None present
                                   For Respondent(s)             :    Mr. Anil Mehta AAG

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

23/02/2023

The matter comes upon an application (Inward No. 1

dated 17.02.2023 filed on behalf of the petitioners for withdrawal

of the writ petition.

Considering the contents mentioned in the aforesaid

application, same is allowed and the writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as

withdrawn, the stay application also stands dismissed.

(GANESH RAM MEENA),J

Sharma NK/80

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