Alok Kotahwala And Ors vs State Urban Developmentors
2023 Latest Caselaw 2252 Raj/2

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 10544/2012

                                          Alok Kotahwala And Ors.
                                                                                                        ----Petitioners
                                                                               Versus
                                          State Urban Developmentors
                                                                                                      ----Respondent

For Petitioner(s) : None Present For : None Present Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

20/02/2023

Since the Advocates have decided to abstain

from work, list this matter tomorrow i.e. 21.02.2023

at 2:00pm for further arguments.

(UMA SHANKER VYAS),J

DANISH USMANI /70

(D.B. SAW/1294/2012 has been filed in this matter. Please refer the same for further orders)

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