Manju Agrawal Wife Of Ashok Kumar vs Pradeep Goyal Son Of Shyamsundar
2023 Latest Caselaw 2247 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                  S.B. Criminal Leave To Appeal No. 48/2023

                                    Manju Agrawal Wife Of Ashok Kumar
                                                                                                         ----Appellant
                                                                         Versus
                                    Pradeep Goyal Son Of Shyamsundar
                                                                                                       ----Respondent

For Appellant(s) : None present For Respondent(s) : None present.

HON'BLE MR. JUSTICE FARJAND ALI

Order

20/02/2023

Lawyers are abstaining from making appearing before this

Court.

After perusing the judgment, it is revealing that there are

valid and reasonable grounds to allow leave to appeal.

Leave to appeal is granted.

Office to proceed.

(FARJAND ALI),J

Pcg/73

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