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Mahaveer Prasad Sharma vs Sh. Vaibhav Galaria Secretary, ...
2023 Latest Caselaw 2224 Raj/2

Citation : 2023 Latest Caselaw 2224 Raj/2
Judgement Date : 17 February, 2023

Rajasthan High Court
Mahaveer Prasad Sharma vs Sh. Vaibhav Galaria Secretary, ... on 17 February, 2023
Bench: Mahendar Kumar Goyal
                                   [2023/RJJP/003157]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 242/2022
                                                                             In
                                                     S.B. Civil Writ Petition No.1972/2021

                                   Mahaveer Prasad Sharma, S/o Shri Chiromli Lal Sharma, aged
                                   about 59 years, R/o Karni Nagar, Infront Of Doodh Dairy, Dausa
                                   Rajasthan (At Present Nursing Superintendent, Government
                                   Hospital, Dausa.)
                                                                                                         ----Petitioner
                                                                         Versus
                                   1.          Sh. Vaibhav Galaria Secretary, Department Of Medical
                                               And Health Government Secretariat, Jaipur
                                   2.          Dr. K.k. Sharma Director, Medical And Health Department,
                                               Swasthya Bhawan, Jaipur.
                                   3.          Sh. Mukul Sharma Additional Director , Medical And
                                               Health Department, Swasthya Bhawan, Jaipur.
                                   4.          Dr Subhash Bilonia, Chief Medical And Health Officer,
                                               Dausa, Distt. Dausa, Rajasthan.
                                   5.          Dr. Deepak Sharma, Principal Medical Officer (Pmo),
                                               Dausa, Rajasthan.
                                   6.          Vijay Singh Gurjar Nurse, Grade-Ist, Government District
                                               Hospital, Dausa, Rajasthan.
                                   7.          The State of Rajasthan through its Secretary, Department
                                               of Medical & Health, Govt. Secretariat, Jaipur
                                                                                                      ----Respondents

For Petitioner(s) : None Present For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment 17/02/2023 None for the petitioner even in second round. None appeared on his behalf on last date also, i.e., on 16.02.2023.

In view thereof, this contempt petition is dismissed for non- prosecution.

(MAHENDAR KUMAR GOYAL),J

Sudha/155

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