Banwarilal S/O Shri Rameshwarlal vs Smt. Arushi Malik ...
2023 Latest Caselaw 2182 Raj/2

                                   [2023/RJJP/002774]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                 S.B. Civil Contempt Petition No. 1627/2019
                                                                           In
                                                    S.B. Civil Writ Petition No.17461/2018

                                   Banwarilal S/o Shri Rameshwarlal, Aged About 65 Years, R/o
                                   Gram Sangaliya, Tehsil Dataramgarh, District Sikar (Rajasthan)
                                                                                                        ----Petitioner
                                                                        Versus
                                   1.         Smt. Arushi Malik, Secretary Panchayat Raj Department
                                              Govt. Of Rajasthan, Govt. Secretariat, Jaipur, Rajasthan.
                                   2.         Shri Yash Mitra Singh, District Collector Sikar District
                                              Sikar, Rajasthan.
                                   3.         Shri Gambheer Singh, Tehsildar                   Dataramgarh      Tehsil
                                              Dataramgarh, District Sikar.
                                   4.         Smt. Durga Devi Dhaka, Block Development Officer,
                                              Panchayat Samiti Dataramgarh Tehsil- Dataramgarh,
                                              District Sikar (Rajasthan)
                                   5.         Smt. Manohari Badkeshiya, Sarpach, Gram Panchayat
                                              Sangaliya Panchayat Samiti Dataramgarh, Tehsil-
                                              Dataramgarh, District Sikar, (Rajasthan)
                                   6.         State Of Rajasthan, Through Secretary Panchayat Raj
                                              Department, Govt. Of Rajasthan, Govt. Secretariat,
                                              Jaipur, Rajasthan.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Shishram Saini For Respondent(s) : Ms. Sheetal Mirdha, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment

15/02/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/33

Powered by TCPDF (www.tcpdf.org)