Prahlad Son Of Sharwan vs State Of Rajasthan
2023 Latest Caselaw 2146 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                       S.B. Criminal Bail Cancellation Application No.
                                                          160/2022

                                   Prahlad Son of Sharwan
                                                                                           ----Petitioner
                                                                  Versus
                                   State Of Rajasthan & Ors.
                                                                                     ----Respondents

For Petitioner(s) : Mr. Raghuraj Singh Rajawat, Adv.

For : Mr. Sanjeev Mahala, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

13/02/2023

Issue notice to respondent Nos.2 to 8.

List after four weeks.

(UMA SHANKER VYAS),J

DANISH USMANI /03

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