Mangalram Son Of Kanhaiyalal vs Ram Nath Son Of Manya
2023 Latest Caselaw 2144 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 787/2019

                                   Mangalram Son Of Kanhaiyalal
                                                                                                      ----Petitioner
                                                                       Versus
                                   Ram Nath Son Of Manya
                                                                                                    ----Respondent

For Petitioner(s) : Mr. O.P. Mishra For Respondent(s) : Mr. Shrikant Sharma No.1 to 3

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

13/02/2023

Issue fresh notice to the unserved respondents.

Rule is made returnable within two weeks.

List the matter after two weeks. Till then the

interim order, if any, to continue.

(GANESH RAM MEENA),J

Sharma NK/3

Powered by TCPDF (www.tcpdf.org)