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Ram Kishore S/O Shri Kajora Ram vs Radhey Shyam S/O Sh. Munshi Lal
2023 Latest Caselaw 2143 Raj/2

Citation : 2023 Latest Caselaw 2143 Raj/2
Judgement Date : 13 February, 2023

Rajasthan High Court
Ram Kishore S/O Shri Kajora Ram vs Radhey Shyam S/O Sh. Munshi Lal on 13 February, 2023
Bench: Ganesh Ram Meena
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 13006/2019

                                   Ram Kishore S/o Shri Kajora Ram
                                                                                                        ----Petitioner
                                                                         Versus
                                   Radhey Shyam S/o Sh. Munshi Lal
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Vijay Kumar Gupta For Respondent(s) : Mr. Manu Bhargava

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

13/02/2023

List the matter after two weeks as prayed.

(GANESH RAM MEENA),J

Sharma NK/49

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