Ashok Kumar Son Of Shri Shriram vs State Of Rajasthan
2023 Latest Caselaw 2140 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                        2065/2023

                                   Ashok Kumar Son of Shri Shriram
                                                                                            ----Petitioner
                                                                  Versus
                                   State of Rajasthan
                                                                                       ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 2062/2023 Parmeshwari Devi Wife of Shri Shriram

----Petitioner Versus State of Rajasthan

----Respondent

For Petitioner(s) : Mr. C.M. Verma, Adv.

                                   For                      : Mr. Shyam Prakash Sharma,
                                   Respondent(s)              P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

13/02/2023

Learned Public Prosecutor is directed to inform

the complainant/victim through S.H.O., Police Station

concerned with regard to filing of these bail

applications.

List after one week.

(UMA SHANKER VYAS),J

DANISH USMANI /98 & 99

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