Citation : 2023 Latest Caselaw 2121 Raj/2
Judgement Date : 13 February, 2023
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 5162/2021
Shankar Lal Ji Agarwal S/o Late Shri Indrachand Ji Garg
----Petitioner
Versus
Manakchand Dani S/o Late Shri Poonamchand Ji Dani
----Respondent
For Petitioner(s) : Mr. Bipin Gupta For Respondent(s) : Ms. Suruchi Kasliwal Mr. Anil Sain
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
13/02/2023
List the matter on 23.02.2023.
(GANESH RAM MEENA),J
Sharma NK/53
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!