Managing Committee, Mahadevi ... vs State Of Rajasthan
2023 Latest Caselaw 2082 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 2116/2023

                                   Managing        Committee,       Mahadevi          Datavya        Nyas   Kendriya
                                   Karyalaya
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Hem Singh Rathore For Respondent(s) : Mr. S.S. Raghav-learned AAG

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/02/2023

Mr. S.S. Raghav, learned AAG who is present in the Court, is directed to accept notice on behalf of respondents.

List the matter on 8.03.2023. In the meantime, Mr.

S.S. Raghav, learned AAG may file reply to the writ petition.

(GANESH RAM MEENA),J

Sharma NK/62

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