Anil Son Of Sagarmal Jain vs Vivek Bansal Son Of Ramashankar ...
2023 Latest Caselaw 2060 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 2084/2023

                                   Anil Son Of Sagarmal Jain
                                                                                                        ----Petitioner
                                                                         Versus
                                   Vivek Bansal Son Of Ramashankar Bansal
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Kamal Parswal For Respondent(s) : Mr. M.K. Bhardwaj for respondents

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/02/2023

Mr. Manoj Bhardwaj, submits that he is appearing on

behalf of respondents No.1 and 2 as he has filed Caveat on their

behalf. Mr. Bhardwaj submits that the copy of the petition has

already been served upon him.

List the matter on 23.02.2023.

(GANESH RAM MEENA),J

Sharma NK/58

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