Dr. Rajesh Kumar Jain S/O Late ... vs Rajmal S/O Kistoori Chand ...
2023 Latest Caselaw 2045 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 17489/2022

                                   Dr. Rajesh Kumar Jain S/o Late Ramesh Chand Jain
                                                                                                     ----Petitioner
                                                                      Versus
                                   Rajmal S/o Kistoori Chand Saidariya Wale
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Mamoon khalid For Respondent(s) : Mr. Deepak Khandelwal

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/02/2023

Heard.

The matter comes upon an application No.(IA No.1/2023) for

passing orders on the stay application at this stage.

The order on stay application can only be passed after

hearing the matter for admission.

List the matter for admission for orders on 23.02.2023..

Application (IA No.1/2023) stands disposed of.

(GANESH RAM MEENA),J

ARTI SHARMA /20

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