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Komal Kumari Giri vs Union Of India And Ors
2023 Latest Caselaw 2044 Raj/2

Citation : 2023 Latest Caselaw 2044 Raj/2
Judgement Date : 10 February, 2023

Rajasthan High Court
Komal Kumari Giri vs Union Of India And Ors on 10 February, 2023
Bench: Ganesh Ram Meena
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 7600/2018

                                   Komal Kumari Giri
                                                                                                     ----Petitioner
                                                                      Versus
                                   Union Of India And Ors
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Sumer Singh Ola Mr. Hemant Sharma Ms. Komal Kumari Giri For Respondent(s) : Mr. Vikram Singh Chauhan Mr. M.S. Raghav

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/02/2023

The matter has come upon an application (IA No.1/2022)

under Article 226(3) of Constitution of India for vacation of the ex-

parte interim order dated 10.04.2018.

Considering the controversy involved in the writ petition and

the ex-parte interim order, it is ordered that the matter be listed

for admission on 24.02.2023.

(GANESH RAM MEENA),J

ARTI SHARMA /22

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