Naresh Kumar S/O Shri Hansraj vs Shri Narendra Kumar S/O Shri ...
2023 Latest Caselaw 2041 Raj/2

       HIGH COURT OF JUDICATURE FOR RAJASTHAN
                   BENCH AT JAIPUR

            S.B. Civil Writ Petition No. 9038/2022

Naresh Kumar S/o Shri Hansraj
                                                                  ----Petitioner
                                   Versus
Shri Narendra Kumar S/o Shri Kanwar Singh
                                                                ----Respondent

Connected With

S.B. Civil Writ Petition No. 3043/2019

Naresh Kumar S/o Shri Hansraj

----Petitioner Versus Narendra Kumar S/o Shri Kanwar Singh

----Respondent

S.B. Civil Writ Petition No. 9034/2022

Naresh Kumar S/o Shri Hansraj

----Petitioner Versus Shri Narendra Kumar S/o Shri Kanwar Singh

----Respondent

For Petitioner(s) : Mr. Ajay Goyal For Respondent(s) : Mr. Amitabh Jatav

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/02/2023

Counsel for the petitioner prays for a week's time to submit

PF & Notice with Paper Book set.

Mr. Amitabh Jatav put in appearance on behalf of the

respondent, hence, the Service is complete.

Counsel for the petitioner is directed to supply copy of

memo of writ petition to the counsel for the respondent.

(2 of 2) [CW-9038/2022]

List these matters after two weeks.

(GANESH RAM MEENA),J

ARTI SHARMA /5-7

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