Rinkesh @ Tinku Son Of Chandra ... vs State Of Rajasthan
2023 Latest Caselaw 1976 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                        14284/2022

                                   Rinkesh @ Tinku Son of Chandra Prakash
                                                                                           ----Petitioner
                                                                  Versus
                                   State of Rajasthan
                                                                                       ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 17815/2022 Rinkesh @ Tinku Son of Chandra Prakash

----Petitioner Versus State of Rajasthan

----Respondent

For Petitioner(s) : Mr. Pramod Kumar Saini, Adv., for Mr. Rajneesh Gupta, Adv. For : Mr. M.K. Sheoran, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

09/02/2023

One week's time is granted to the learned

counsel for the petitioner to remove the defect(s).

(UMA SHANKER VYAS),J

DANISH USMANI /121 & 122

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