Jagdish Prasad S/O Ram Sahai vs Land Acquisition Officer Cum Sub- ...
2023 Latest Caselaw 1962 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 21055/2019

                                   Jagdish Prasad S/o Ram Sahai
                                                                                                      ----Petitioner
                                                                       Versus
                                   Land Acquisition Officer Cum Sub- Divisional Officer -Ii
                                                                                                    ----Respondent

Connected With S.B. Civil Writ Petition No. 313/2020 Gopal S/o Sukakha

----Petitioner Versus Land Acquisition Officer Cum Sub -Divisional Officer-Ii

----Respondent

For Petitioner(s) : Mr. Rahul Kamwar For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

09/02/2023

List these matters after four weeks, as prayed by counsel for

the petitioner.

(GANESH RAM MEENA),J

ARTI SHARMA /70-71

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