Smt. Jamila Wife Of Late Shri ... vs Umardaraz Son Of Late Chote Khan
2023 Latest Caselaw 1941 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 8990/2020

                                   Smt. Jamila Wife Of Late Shri Chotey Khan
                                                                                                        ----Petitioner
                                                                         Versus
                                   Umardaraz Son Of Late Chote Khan
                                                                                                      ----Respondent

Connected With S.B. Civil Writ Petition No. 16819/2019 Umardaraz S/o Late Chote Khan (Son)

----Petitioner Versus Smt. Jamila W/o Late Chote Khan

----Respondent

For Petitioner(s) : Mr. Sandeep Sharma For Respondent(s) : Mr. P.L. Sharma

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

09/02/2023

List the matter after two weeks as prayed.

(GANESH RAM MEENA),J

Sharma NK/73-74

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