Vijendra Kumar Son Of Shri Norang ... vs State Of Rajasthan
2023 Latest Caselaw 1938 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 391/2021

                                   Vijendra Kumar Son Of Shri Norang Lal
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

Connected With S.B. Civil Writ Petition No. 86/2021 Vijendra Kumar Son Of Shri Norang Lal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Amit Singh Shekhawat For Respondent(s) : Mr. Vaibhav Thakuria for Dr. Ganesh Parihar

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

09/02/2023

List the matters on 3.3.2023 at the request of the

counsel for the respondents.

(GANESH RAM MEENA),J

Sharma NK/75-76

Powered by TCPDF (www.tcpdf.org)