Subhash Ola S/O Sh. Rameshwar Lal ... vs The Rajasthan Para Medical ...
2023 Latest Caselaw 1934 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 11324/2021

                                   Subhash Ola S/o Sh. Rameshwar Lal Ola
                                                                                                     ----Petitioner
                                                                      Versus
                                   The Rajasthan Para Medical Council
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Vikash Kumar Jakhar For Respondent(s) :

HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Order

09/02/2023

Interim application No.01/2023 for final disposal of the

matter in the light of the judgment passed in S.B. Civil Writ

Petition No.17278/2021, shall be considered at the time of

admission of the matter.

(ANOOP KUMAR DHAND),J

KuD/88

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