School Kranti Sangh vs State Of Rajasthan
2023 Latest Caselaw 1907 Raj/2

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                S.B. Civil Writ Petition No. 8201/2021

School Kranti Sangh
                                                                                  ----Petitioner
                                             Versus
State Of Rajasthan
                                                                               ----Respondent

Connected With

S.B. Civil Writ Petition No. 13637/2021

School Education Welfare Association

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 6756/2022

Nisa Education

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 6788/2022

Swaraj Society (Registration No. Coop/2019/jodhpur/100605)

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. R.N. Mathur, Sr. Adv. with Mr. Karan Tibrewal & Mr. Kapil Sharma For Respondent(s) : Mr. C.L. Saini, AAG Ms. Shruti Pareek

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

09/02/2023

List these matters for admission on 23.02.2023.

(D.B. SAW/454/2022 has been filed in this matter. Please refer the same for further orders)

(2 of 2) [CW-8201/2021]

Application (IA No.2/2022) stands disposed off.

(GANESH RAM MEENA),J

ARTI SHARMA /24-27

(D.B. SAW/454/2022 has been filed in this matter. Please refer the same for further orders)

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