M/S Nirmal Industries Private ... vs State Of Rajasthan
2023 Latest Caselaw 1902 Raj/2

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 13476/2019

M/s Nirmal Industries Private Limited
                                                                  ----Petitioner
                                   Versus
State Of Rajasthan
                                                                ----Respondent

Connected With S.B. Civil Writ Petition No. 7760/2015 Nirmal Industries Ltd

----Petitioner Versus State Of Raj And Ors

----Respondent S.B. Civil Writ Petition No. 2245/2016 M/s S M Agro Food Industies

----Petitioner Versus State Of Raj And Ors

----Respondent S.B. Civil Writ Petition No. 8276/2016 M/s Tripti Agro Industries

----Petitioner Versus State Of Raj And Ors

----Respondent S.B. Civil Writ Petition No. 5222/2020 M/s. Alwar Roller Flour Mills Pvt. Limited

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. R.P. Garg For Respondent(s) : Mr. Rohit Choudhary for Mr. Purohit Choudhary, AGC

HON'BLE MR. JUSTICE GANESH RAM MEENA

(2 of 2) [CW-13476/2019]

Judgment / Order

09/02/2023

Mr. Rohit Choudhary, submits that the arguing counsel

Mr. Purohit Choudhary, appearing for the respondents is not

available today because of personal reasons.

List the matter on 21.02.2023.

(GANESH RAM MEENA),J

Sharma NK/61-65

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