Smt Kaushaliya Devi W/O Samarth ... vs Keli W/O Jagannath @ Raghunath
2023 Latest Caselaw 1875 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 5198/2020

                                   Smt Kaushaliya Devi W/o Samarth Singh
                                                                                                        ----Petitioner
                                                                         Versus
                                   Keli W/o Jagannath @ Raghunath
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Praveen Kumar Jain For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

08/02/2023

Counsel for the petitioner seeks a week time to do the

needful.

Prayer is allowed.

List this case after one week.

(GANESH RAM MEENA),J

ARTI SHARMA /5

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