Manoj Rao S/O Sh Arvind Rao vs Union Of India
2023 Latest Caselaw 1867 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 26778/2018

                                   Manoj Rao S/o Sh Arvind Rao
                                                                                                        ----Petitioner
                                                                         Versus
                                   Union Of India
                                                                                                      ----Respondent

For Petitioner(s) : Ms. Sampati Sharma for Mr. Vikram Pratap Singh For Respondent(s) : Mr. Manoj Bhardwaj Mr. Vinod Kumar Gupta for respondent No.4

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

08/02/2023

Counsel for the respondent No.4 submits that he has

filed rely to the writ petition today itself.

List the matter on 27.02.2023.

(GANESH RAM MEENA),J

Sharma NK/73

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