Raj Kumar S/O Shri Mangi Lal vs Pyare Lal S/O Shri Ram Kishan
2023 Latest Caselaw 1849 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 3847/2021

                                   Raj Kumar S/o Shri Mangi Lal
                                                                                                       ----Petitioner
                                                                        Versus
                                   Pyare Lal S/o Shri Ram Kishan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Hari Krishana Sharma For Respondent(s) : Mr. Jahangir Alam

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

08/02/2023

The matter comes upon an application (IA No.1/2023) for

extension of stay order dated 15.07.2021.

For the reasons stated in the application (IA No.1/2023), the

same is allowed.

The interim order dated 15.07.2021, will remain in operation

till further order.

List this matter for admission on 10.03.2023.

(GANESH RAM MEENA),J

ARTI SHARMA /28

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