Smt. Manisha Wife Of Hari Prakash ... vs The Tehasildar, Tehasil Sanganer
2023 Latest Caselaw 1844 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 11847/2021

                                   Smt. Manisha Wife Of Hari Prakash Meena
                                                                                                     ----Petitioner
                                                                      Versus
                                   The Tehasildar, Tehasil Sanganer
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Daulat Sharma Mr. Rajendra Prasad, Sr. Adv. with Ms. Harshita Thakral For Respondent(s) : Mr. Akshay Sharma, AGC Mr. Amit Kuri

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

08/02/2023

For the reasons stated in the Application (IA No.1/2021) for

taking documents on record is allowed.

Let the matter be listed for admission on 10.02.2023.

(GANESH RAM MEENA),J

ARTI SHARMA /32

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