Sanwaliya And Ors vs Premshankar And Anr
2023 Latest Caselaw 1843 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 11037/2018

                                   Sanwaliya And Ors
                                                                                                     ----Petitioner
                                                                      Versus
                                   Premshankar And Anr
                                                                                                   ----Respondent

For Petitioner(s) : Mr. S K Saksena For Respondent(s) : Mr. Prahlad Sharma Mr. Akshay Sharma, AGC

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

08/02/2023

Counsel for the State-respondent seeks two weeks' time to

do the needful.

List this matter after three weeks.

(GANESH RAM MEENA),J

ARTI SHARMA /7

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