Harsh Vardhan Dubey S/O Rajkumar ... vs Sanjay Arya, Principal Secretary ...
2023 Latest Caselaw 1840 Raj/2

[2023/RJJP/002146]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Contempt Petition No. 17/2021

                                          In

                 S.B. Civil Writ Petition No.7348/2020

Harsh Vardhan Dubey S/o Rajkumar Dubey, Aged About 22
Years, R/o Near House No. 444 1st C Road Jodhpur (34001)
                                                                      ----Petitioner
                                      Versus
1.       Sanjay Arya, Principal Secretary Medical And Health
         Department,       Government           Of     Rajasthan,     Government
         Secretariat Jaipur.
2.       Dr. K.K. Sharma, Director Medical And Health, Behind
         Secretariat, C Scheme, Ashok Nagar, Jaipur, Rajasthan
         302007
3.       Dr.   Mukut     Bihari     Jangid,       Secretary        Rajasthan   Staff
         Selection, Durgapura Agriculture Institute Jaipur.
4.       Uttam Singh Shekhawat Registrar, Rajasthan Para Medical
         Council, G 1 A Kisaan Bhawan Lal Kothi Jaipur.
5.       Dr. Sandeep Tripathi Registrar, NIMS University, Shobha
         Nagar Achrol Delhi Road Jaipur.
6.       State Of Rajasthan Through Chief Secretary Government
         Of Rajasthan, Government Secretariat Jaipur.
                                                                   ----Respondents

For Petitioner(s) : Mr. Vaibhav Pancholy for Mr. Krishan Chander Sharma For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment

08/02/2023

Learned counsel for the petitioner wants to withdraw this

contempt petition as the operation of the order dated 23.10.2020

passed in S.B. Civil Writ Petition No.7348/2020, the contempt

[2023/RJJP/002146] (2 of 2) [CCP-17/2021]

whereof is alleged, has been stayed by a Division Bench of this

Court with liberty to get it revived in case exigency so warrants.

The contempt petition is dismissed accordingly with liberty as

aforesaid.

(MAHENDAR KUMAR GOYAL),J

Sudha/70

Powered by TCPDF (www.tcpdf.org)