Prashant Jain S/O Late Shri ... vs The Chief Information ...
2023 Latest Caselaw 1794 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 8506/2019

                                   Prashant Jain S/o Late Shri Bhagchand Jain
                                                                                                        ----Petitioner
                                                                         Versus
                                   The Chief Information Commissioner
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Jitendra Mituka For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

07/02/2023

Counsel for the petitioner seeks two weeks' time to remove

the defect/s.

Prayer is allowed.

Defect/s pointed out by the Registry be removed within two

weeks.

List after two weeks.

(GANESH RAM MEENA),J

ARTI SHARMA /7

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