Surendra Kumar S/O Radhaballabh ... vs Municipal Corporation Kota
2023 Latest Caselaw 1791 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 19799/2019

                                   Surendra Kumar S/o Radhaballabh Mahajan
                                                                                                      ----Petitioner
                                                                       Versus
                                   Municipal Corporation Kota
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Alok Chaturvedi For Respondent(s) : Mr. Sandeep Sharma, Dy.G.C.

Mr. Siddharth Bapna

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

07/02/2023

List this case after one week.

Till next date, interim order, if any, shall continue.

(GANESH RAM MEENA),J

ARTI SHARMA /44

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