Salim Kayamkhani Son Of Shri Fathu ... vs Hindustan Petroleum Corporation ...
2023 Latest Caselaw 1785 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 9370/2020

                                   Salim Kayamkhani Son Of Shri Fathu Khan, Aged About 51
                                   Years, R/o Ward No - 10, Laxmangarh, District Sikar Rajasthan.
                                                                                                     ----Petitioner
                                                                      Versus
                                   Hindustan Petroleum Corporation Limited, Through Its Head Of
                                   Regional Office Jaipur Retail Regional Office, Tel Bhawan,
                                   Sahakar Road Jyoti Nagar, Jaipur.
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Nikhi Simlote For Respondent(s) : Mr. J.P. Gupta

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

07/02/2023

Vide order dated 05.01.2023 this Court vide modifying

the order dated 26.08.2020 observed that the petitioner shall be

permitted in the draw of lottery along-with eligible candidates, on

a provisional basis under Group-1, after having submitted the

information required under Appendix-3A.

Counsel for the respondents seeks six weeks time to

complete the further proceedings as directed by this Court in the

order dated 05.01.2023.

List the matter after six weeks.

(GANESH RAM MEENA),J

Sharma NK/154

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