Nagar Nigam, Kota vs Laddu Lal S/O Shri Ram Niwas (Since ...
2023 Latest Caselaw 1774 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 8182/2019

                                   Nagar Nigam, Kota
                                                                                                        ----Petitioner
                                                                         Versus
                                   Laddu Lal S/o Shri Ram Niwas (Since Deceased)
                                                                                                      ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

07/02/2023

No one has put in appearance on behalf of the petitioner.

Defects pointed out by the Registry have not been cured

since 2019.

One more opportunity of two week's time to cure the defects

pointed out by the Registry is granted.

(GANESH RAM MEENA),J

ARTI SHARMA /6

Powered by TCPDF (www.tcpdf.org)