Ram Mohan Ors vs Rajendra Mohan Andors
2023 Latest Caselaw 1756 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 6473/2017

                                   Ram Mohan
                                                                                                      ----Petitioner
                                                                       Versus
                                   Rajendra Mohan And Ors
                                                                                                    ----Respondent

Connected With S.B. Civil Writ Petition No. 18022/2012 Ram Mohan

----Petitioner Versus Addi District Judge And Ors

----Respondent S.B. Civil Writ Petition No. 13092/2016 Ram Mohan Ors

----Petitioner Versus Rajendra Mohan Andors

----Respondent

For Petitioner(s) : Mr. Jitendra Sharma For Respondent(s) : Mr. J.P. Goyal, Sr. Adv. with Ms. Jyoti Swami

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

07/02/2023

In view of the order dated 13.01.2023, application (IA

No.2/2022) does not survive and the same stands disposed off.

Let the matters be listed on 01.03.2023 for final disposal.

Till then, interim order, if any, shall continue.

(GANESH RAM MEENA),J

ARTI SHARMA /19-21

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