Horizon Projects vs State Of Raj And Anr
2023 Latest Caselaw 1748 Raj/2

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

           S.B. Civil Writ Petition No. 20812/2017

Nutrilite Foods Pvt Ltd
                                                                 ----Petitioner
                                  Versus
State Of Raj And Anr
                                                               ----Respondent

Connected With S.B. Civil Writ Petition No. 20019/2017 Ansh Manufacturing Pvt Ltd

----Petitioner Versus State Of Raj And Anr

----Respondent S.B. Civil Writ Petition No. 20797/2017 Wishmore Investsmart

----Petitioner Versus State Of Raj And Anr

----Respondent S.B. Civil Writ Petition No. 20799/2017 Boulder Stone Mart Pvt

----Petitioner Versus State Of Raj And Anr

----Respondent S.B. Civil Writ Petition No. 20800/2017 Horizon Projects

----Petitioner Versus State Of Raj And Anr

----Respondent S.B. Civil Writ Petition No. 20801/2017 Vivid Realestate Pvt Ltd

----Petitioner Versus State Of Raj And Anr

----Respondent S.B. Civil Writ Petition No. 20802/2017 Aarden Stone Mart Pvt Ltd

(2 of 3) [CW-20812/2017]

----Petitioner Versus State Of Raj And Anr

----Respondent S.B. Civil Writ Petition No. 20804/2017 Earnest Realestate Pvt Ltd

----Petitioner Versus State Of Raj And Anr

----Respondent S.B. Civil Writ Petition No. 20805/2017 Netto Alloys Pvt Ltd

----Petitioner Versus State Of Raj And Anr

----Respondent S.B. Civil Writ Petition No. 20807/2017 Radix Constructions Pvt Ltd

----Petitioner Versus State Of Raj And Anr

----Respondent S.B. Civil Writ Petition No. 20808/2017 Rooptara Merchandise Pvt Ltd

----Petitioner Versus State Of Raj And Anr

----Respondent S.B. Civil Writ Petition No. 20810/2017 Goodwin Wealth Consultancy Pvt

----Petitioner Versus State Of Raj And Anr

----Respondent S.B. Civil Writ Petition No. 20811/2017 Poojashish Infrastruictures Pvt

----Petitioner Versus State Of Raj And Anr

----Respondent

(3 of 3) [CW-20812/2017]

For Petitioner(s) : Mr. Shubham Kumar Sharma For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

07/02/2023

Counsel for the respondents has moved an application for

early listing of the cases.

For the grounds mentioned in the application, the same is

allowed.

Let the matters be listed on 08.03.2023.

(GANESH RAM MEENA),J

ARTI SHARMA /24-36

Powered by TCPDF (www.tcpdf.org)