Pancha Ram vs State Of Rajasthan
2023 Latest Caselaw 1719 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 965/2022

Pancha Ram

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. J.L. Purohit, Sr. Advocate with Mr. Saurabh Kant Vyas. For Respondent(s) : - --- ---

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE RAJENDRA PRAKASH SONI

Order

13/02/2023

Arguments were heard and the judgment was reserved on

17.01.2023. However, this Court feels that some more queries are

required to be made from learned counsel representing the

parties.

Thus, the matter is released from tied-up category.

(RAJENDRA PRAKASH SONI),J (SANDEEP MEHTA),J

Mohan/-

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