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Assitant Commissioner (Anti ... vs M/S Khandeliya Udhyog Pvt. Ltd., ...
2023 Latest Caselaw 1707 Raj

Citation : 2023 Latest Caselaw 1707 Raj
Judgement Date : 13 February, 2023

Rajasthan High Court - Jodhpur
Assitant Commissioner (Anti ... vs M/S Khandeliya Udhyog Pvt. Ltd., ... on 13 February, 2023
Bench: Sandeep Mehta, Kuldeep Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 4761/2022

M/s. Khandelia Udyog Pvt. Ltd.

----Petitioner Versus State Of Rajasthan

----Respondent Connected With

1. D.B. Sales Tax Ref./rev. No. 18/2019

2. D.B. Sales Tax Ref./rev. No. 20/2019

3. D.B. Sales Tax Ref./rev. No. 21/2019

4. D.B. Sales Tax Ref./rev. No. 23/2019

5. D.B. Sales Tax Ref./rev. No. 24/2019

6. D.B. Sales Tax Ref./rev. No. 25/2019

For Petitioner(s) : Mr. Sanjeev Johri, Sr. Advocate assisted by Mr. Shubhankar Johri For Respondent(s) : Mr. Sunil Bhandari

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE KULDEEP MATHUR

Order

13/02/2023

Arguments were heard and the judgment was reserved on

11.01.2023. However, this Court feels that some more queries are

required to be made from learned counsel representing the

parties.

Thus, the matter is released from tied up category.

(KULDEEP MATHUR),J (SANDEEP MEHTA),J

5 to 11-Dharmendra/-

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