M/S E M C I P I Infrastructure vs Urban Development And Housing ...
2023 Latest Caselaw 1695 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 4045/2017

                                   M/s E M C I P I Infrastructure
                                                                                                                      ----Petitioner
                                                                                 Versus
                                   Urban Development And Housing Dept Ors
                                                                                                                  ----Respondent

For Petitioner(s) : Mr. Sanjay Joshi Mr. Laxmi Kant Tailor Mr. Anita Aggarwal For Respondent(s) : Mr. Amit Kuri

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/02/2023

List this case on 15.02.2023.

(GANESH RAM MEENA),J

ARTI SHARMA /8

(D.B. SAW/1145/2018 has been filed in this matter. Please refer the same for further orders)

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