Nagarmal vs Ajeet Singh (2023/Rjjp/001785)
2023 Latest Caselaw 1694 Raj/2

                                   [2023/RJJP/001785]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 8026/2017

                                   Nagarmal S/o Shri Gogaram, Address Shop No. 1, Municipal No.
                                   37, Plot No. 308, Adarsh Nagar Jaipur Rajasthan
                                                                                                      ----Petitioner
                                                                       Versus
                                   Ajeet Singh S/o Late Shri Rawel Singh, Resident Of Plot No. 308,
                                   Adarsh Nagar, Jaipur.
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Anoop Agarwal For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/02/2023

Counsel for the petitioner submits that the present Civil Writ

Petition has become infructuous.

Accordingly, present Civil Writ Petition is dismissed as having

become infructuous.

(GANESH RAM MEENA),J

ARTI SHARMA /23

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