Radhey Shyam Sharma And Ors vs Dr Madhusudan Sharma And Ors
2023 Latest Caselaw 1691 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 14399/2017

                                   Radhey Shyam Sharma And Ors
                                                                                                      ----Petitioner
                                                                       Versus
                                   Dr Madhusudan Sharma And Ors
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Satish Khandal For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/02/2023

Counsel for the petitioner wants to withdraw the Application

No.1/22.

Prayer is allowed.

Accordingly, Application No.1/22 is dismissed as withdrawn.

List this matter after two weeks.

Till then, interim order, if any, shall continue.

(GANESH RAM MEENA),J

ARTI SHARMA /5

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