Rajinder Singh And Ors vs State Of Raj And Ors
2023 Latest Caselaw 1688 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 21057/2017

                                   Rajinder Singh And Ors
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Raj And Ors
                                                                                                   ----Respondent

For Petitioner(s) : Mr. J.P. Goyal, Sr. Adv. With Mr. Nikhil Yadav For Respondent(s) : Mr. Yashodhar Pandey for Mr. Anil Mehta, AAG Mr. Aditya Mathur

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/02/2023

Counsel for the petitioner seeks adjournment.

Prayer for adjournment is allowed.

List this case after four weeks.

(GANESH RAM MEENA),J

ARTI SHARMA /73

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