Lokesh Kumar Parashar S/O Shri ... vs University Of Rajasthan, Through ...
2023 Latest Caselaw 1687 Raj/2

                                   [2023/RJJP/001779]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 14049/2018

                                   Lokesh Kumar Parashar S/o Shri Sheelendra Bhushan Parashar,
                                   Aged About 19 Years, Resident Of Katara Colony, Dholpur Road,
                                   Roopwas, Tehsil Roopwas, District Bharatpur.
                                                                                                       ----Petitioner
                                                                       Versus
                                   1.       University Of Rajasthan, Through Its Registrar, University
                                            Campus, Jln Marg, Jaipur.
                                   2.       Maharaja Surajmal Brij University, Through Its Registrar,
                                            University Campus, Geeta Colony, Bharatpur.
                                   3.       Control Of Exam, University Of Rajasthan, University
                                            Campus, Jln Marg, Jaipur.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Munish Bhardwaj For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/02/2023

Counsel for the petitioner submits that the present Civil Writ

Petition has become infructuous.

Accordingly, present Civil Writ Petition is dismissed as having

become infructuous.

(GANESH RAM MEENA),J

ARTI SHARMA /26

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