Prashant Singh Son Of Shri Umed ... vs Gangaram Son Of Rajan
2023 Latest Caselaw 1683 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 22035/2018

                                   Prashant Singh Son Of Shri Umed Singh
                                                                                                     ----Petitioner
                                                                      Versus
                                   Gangaram Son Of Rajan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Pradeep Bochaliya for Mr. Vijay Poonia For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/02/2023

Counsel for the petitioner seeks adjournment.

Prayer is allowed.

List this case after two weeks.

In the meantime, counsel for the petitioner is directed to

ascertain the status of the suit pending before the Court below.

(GANESH RAM MEENA),J

ARTI SHARMA /27

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