Smt. Sangeeta Mishra W/O Sh. ... vs The Union Of India
2023 Latest Caselaw 1681 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 25825/2018

                                   Smt. Sangeeta Mishra W/o Sh. Somnath Mishra
                                                                                                      ----Petitioner
                                                                       Versus
                                   The Union Of India
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Bharat Vyas For Respondent(s) : Mr. AK Bhandari Sr. Advocate with Mr. D. Pareek

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/02/2023

Learned counsel for the respondents are directed to submit

the details as per order dated 31/1/2023 by next date.

List on 2/3/2023.

(GANESH RAM MEENA),J

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