Citation : 2023 Latest Caselaw 1677 Raj
Judgement Date : 10 February, 2023
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Revision Petition No. 21/2022
Ravindrakumar Sharma
----Petitioner Versus Gautam Bohra
----Respondent
For Petitioner(s) : None present For Respondent(s) : Mr. Laxman Solanki, PP
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Judgment / Order
10/02/2023
List the matter after four weeks.
(VINIT KUMAR MATHUR),J 85-AnilSingh/-
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