Monika Damor Daughter Of Shri ... vs Univeristy Of Rajasthan
2023 Latest Caselaw 1674 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 9861/2019

                                   Monika Damor Daughter Of Shri Amrit Lal Damor
                                                                                                     ----Petitioner
                                                                      Versus
                                   Univeristy Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Mukesh Kumar Meena For Respondent(s) : Mr. Kuldeep Kumar

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/02/2023

List the matter for final disposal on 10.02.2023.

In the meantime, counsel for the respondents may file

reply.

No request for adjournment shall be entertained by the

Court on the next date.

(GANESH RAM MEENA),J

Sharma NK/105

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